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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(w) in The Orissa Local Fund Service (Pension) Rules, 1980

(w)all other words and expressions used but not defined herein shall have the same meaning as assigned to them by the Orissa Municipal Act, 1950, Orissa Municipal Rules, 1953 and the Orissa Local Fund Service Rules, 1975.