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State of West Bengal - Section

Section 52 in St Xavier's University, Kolkata Act, 2016

52. Provident Fund.

(1)The University shall institute a Provident Fund for the benefit of its employees and such provident fund shall be governed by the provisions of the Provident Fund Act, 1925.
(2)The rules regulating the Provident Fund shall be such as may be provided in the Ordinances.