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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(8) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(8)Interview with legal advisers or lawyers for professional consultation on matters relating to the detention of the detenu or other legal proceedings may be permitted without the presence of any other person.