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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1)(a) in The Chhattisgarh State Electricity Board General Provident Fund Regulations, 2001

(a)Repayment fully of any loan obtained by the member from any housing board, co-operative society development authority or any nationalized bank.