Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 118 in The Andaman and Nicobar Islands Port Rules, 2004

118. Restriction on night works.

- No vessel shall load, discharge or transport Petroleum with in the port of A&N Islands between sunset and sunrise, provided that these rules shall not apply to bulk oil vessel discharging at oil berth in accordance with the provisions of the Petroleum Rules, 1976.