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State of Karnataka - Section

Section 1 in The Karnataka Anatomy Act, 1957

1. Short title, extent and commencement -

(1)This Act may be called the Karnataka Anatomy Act, 1957.
(2)It extends to the whole of the State of Karnataka.
(3)It shall come into force at once in the South Kanara District; and on such date or dates and in such other area of the State as the State Government may by notification in the Official Gazette, specify from time to time.