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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(3) in Uttarakhand Flood Plain Zoning Act, 2012

(3)This section shall come into force at once and the remaining provisions of this Act shall come into force on such date as the State Government may, by notification in the official Gazette, appoint:Provided that different dates may be appointed for different provisions of this Act, and for different areas of different rivers.