Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] State of Bihar - Subsection Section 59(1)(a) in The Estates Partition Act, 1897 (a)cause to be prepared a separate extract of the portion of the partition paper which relates to each separate estate;