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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(6) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018

(6)Every application made under sub-section (1) or sub-section (5) of Section 51 of the Act shall be disposed of by competent authority within thirty days from the date of receipt of application.