Patna High Court - Orders
Hcl Infosystems Ltd. vs The Bihar State Electricity Bo on 11 December, 2012
Author: Shailesh Kumar Sinha
Bench: Shailesh Kumar Sinha
Patna High Court CWJC No.20965 of 2012 (3) dt.11-12-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20965 of 2012
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Hcl Infosystems Ltd.
.... .... Petitioner/s
Versus
The Bihar State Electricity Bo
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Amaresh Kumar Singh
For the Respondent/s : Mr. Vinay Kirti Singh
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CORAM: HONOURABLE MR. JUSTICE SHAILESH KUMAR SINHA
ORAL ORDER
3 11-12-2012As prayed for on behalf of the petitioner, with consent of the other side, list this matter on Monday next under the same heading to enable filing of rejoinder.
(Shailesh Kumar Sinha, J) Manish/-