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Patna High Court - Orders

Hcl Infosystems Ltd. vs The Bihar State Electricity Bo on 11 December, 2012

Author: Shailesh Kumar Sinha

Bench: Shailesh Kumar Sinha

      Patna High Court CWJC No.20965 of 2012 (3) dt.11-12-2012




                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.20965 of 2012
                ======================================================
                Hcl Infosystems Ltd.
                                                                      .... .... Petitioner/s
                                                   Versus
                The Bihar State Electricity Bo
                                                                     .... .... Respondent/s
                ======================================================
                Appearance :
                For the Petitioner/s     : Mr. Amaresh Kumar Singh
                For the Respondent/s      : Mr. Vinay Kirti Singh
                ======================================================
             CORAM: HONOURABLE MR. JUSTICE SHAILESH KUMAR SINHA
                                       ORAL ORDER

3   11-12-2012

As prayed for on behalf of the petitioner, with consent of the other side, list this matter on Monday next under the same heading to enable filing of rejoinder.

(Shailesh Kumar Sinha, J) Manish/-