Section 4(2a)(b) in The U.P. Higher Education Services Commission Act, 1980

[Cites 0, Cited by 0] [Section 4(2a)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2a)(b) in The U.P. Higher Education Services Commission Act, 1980

(b)is or has been a member of the Indian Administrative Service who has held the post of a Secretary to the State Government or any other post under the State Government equivalent thereto; or

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State of Uttar Pradesh - Subsection

Section 4(2a)(b) in The U.P. Higher Education Services Commission Act, 1980