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State of Himachal Pradesh - Section

Section 96 in Himachal Pradesh Waqf Rules, 2016

96. Repeal of savings.

(1)The Punjab Waqf Rules, 1964, as applicable to the State of Himachal Pradesh, are hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the rules so repealed, shall be deemed to have been done or taken under the corresponding provisions of these rules:Form HPWB - I[see rule 5]Report of Survey Commissioner to the Government