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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(1)(f) in The Delhi Preservation Of Trees Act, 1994

(f)power to direct release of property or withdrawal of charges; and (g) power to require any person to plant tree or trees of suitable species in adequate numbers on any land owned or occupied by him.