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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2) in The Registration Act, 1977 (1920 A.D.)

(2)"Book" includes a portion of a book and also any number of sheets connected together with a view of forming a book or portion of a book [and the information storage devices like floppy disc, hard disc or compact disc or any other device] [Added by Act No. XIII of 2011, dated 25th April, 2011.];