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Calcutta High Court (Appellete Side)

Bimal Gurung & Anr vs The State Of West Bengal on 10 December, 2019

1 01 10.12.2019 to Ct. No.28 C.R.M. 9581 of 2019 151 rkd Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9582 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9583 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9584 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9585 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9586 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9587 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9588 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9589 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9590 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9591 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9592 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With 2 C.R.M. 9593 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9594 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9595 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9596 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9597 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9598 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9599 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9600 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9601 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9602 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9603 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9604 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9605 of 2019 3 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9606 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9607 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9608 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9609 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9610 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9611 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9612 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9613 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9614 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9615 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9616 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9617 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9618 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9619 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9620 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9621 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9622 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9623 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9624 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9625 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9626 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9627 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9628 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9629 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9630 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9631 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9632 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9633 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9634 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9635 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9636 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9637 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9638 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9639 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9640 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9641 of 2019 Bimal Gurung & Anr.

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The State of West Bengal 6 With C.R.M. 9642 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9643 of 2019 Roshan Giri & Anr.

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The State of West Bengal With C.R.M. 9644 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9645 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9646 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9647 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9648 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9649 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9650 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9651 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9652 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9653 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With 7 C.R.M. 9654 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9655 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9656 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9657 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9658 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9659 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9660 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9661 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9662 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9663 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9664 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9665 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9666 of 2019 8 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9667 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9668 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9669 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9670 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9671 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9672 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9673 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9674 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9675 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9676 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9677 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9678 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9679 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9680 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9681 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9682 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9683 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9684 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9685 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9686 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9687 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9688 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9689 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9690 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9691 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9692 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9693 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9694 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9695 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9696 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9697 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9698 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9699 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9700 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9702 of 2019 Bimal Gurung & Anr.

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The State of West Bengal With C.R.M. 9703 of 2019 Roshan Giri & Anr.

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The State of West Bengal 11 With C.R.M. 9705 of 2019 Roshan Giri & Anr.

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The State of West Bengal With C.R.M. 9708 of 2019 Roshan Giri & Anr.

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The State of West Bengal With C.R.M. 9710 of 2019 Roshan Giri & Anr.

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The State of West Bengal With C.R.M. 9712 of 2019 Roshan Giri & Anr.

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The State of West Bengal With C.R.M. 9713 of 2019 Bimal Dorjee

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The State of West Bengal With C.R.M. 9714 of 2019 Pranita Pradhan

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The State of West Bengal With C.R.M. 9054 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9055 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9299 of 2019 Manjula Subba Tamang & Anr.

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The State of West Bengal With C.R.M. 9300 of 2019 Binita Roka Chhetri

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The State of West Bengal With C.R.M. 9303 of 2019 Binita Roka Chhetri

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The State of West Bengal With 12 C.R.M. 9063 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9065 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9059 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9068 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9070 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9057 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9056 of 2019 Babita Pradhan Gurung

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The State of West Bengal With C.R.M. 9533 of 2019 Binita Roka Chhetri

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The State of West Bengal With C.R.M. 9529 of 2019 13 Binita Roka Chhetri

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The State of West Bengal With C.R.M. 9539 of 2019 Noman Rai

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The State of West Bengal With C.R.M. 9536 of 2019 Binita Roka Chhetri

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The State of West Bengal With C.R.M. 9534 of 2019 Binita Roka Chhetri

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The State of West Bengal In Re: - An application for anticipatory bail under Section 438 of the Code of Criminal Procedure.

Mr. Y. J. Dastoor, Sr. Adv., Mr. Anand Bhandari, Mr. Phiroze Edulji, Mr. Urgen Lama, Mr. Richa Lepcha ...for the petitioners.

Mr. Kishore Dutta, Adv. General, Mr. Saswata Gopal Mukherjee, P.P., Mr. Swapan Banerjee, Mr. Rudradipta Nandy, Mr. Suman De ...for the State.

Mr. Dastoor, Learned Senior Counsel appearing for the petitioner submits that his clients are ordinarily residing within the territory of India. He relies of averments in the affidavit-in- opposition filed on behalf of the petitioners.

Learned Advocate General seeks time to submit supplementary affidavit enclosing documents in support of his claim that the petitioners had surreptitiously moved out of the country.

Supplementary affidavit be filed on the reopening day after the ensuing X-mas vacation. Reply, if any, be filed on the adjourned day.

Let this matter appear one week after ensuing X-mas vacation.

(Manojit Mandal, J.) (Joymalya Bagchi, J.)