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State of Manipur - Section

Section 10 in The Manipur (Hill Areas) District Councils Act, 1971

10. Right to vote.-

(1)Every person whose name is, for the time being, entered in the electoral roll of a constituency shall be entitled to vote at the election of a member of the District Council from that constituency.
(2)Every person shall give one vote and no more to any one candidate at an election.