Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Telangana - Subsection Section 7(iii) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017 (iii)To recommend to the competent authority whether any development right certificate may be allowed to be consumed in a heritage precinct;
