Jharkhand High Court
Bihar State Mineral Development ... vs M.S Encon Builders (I) Pvt. Ltd on 6 January, 2023
Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arbitration Appeal No. 16 of 2011
Bihar State Mineral Development Corporation Limited (B.S.M.D.C.),
now Jharkhand State Mineral Development Corporation Limited
(J.S.M.D.C) and Another ... ... Appellants
Versus
M.s Encon Builders (I) Pvt. Ltd.
... ... Respondent
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Appellants : Mr. Anoop Kumar Mehta, Advocate
For the Respondent : None
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17/06.01.2023 Learned counsel for the appellants is present.
2. Nobody appears on behalf of the respondent.
3. The learned counsel for the appellants submits that he is no longer in the panel of the appellants, however, he will take instruction from the appellants. He submits that the matter may be posted on 27.01.2023.
4. Accordingly, post this case on 27.01.2023 under the heading "For Final Disposal".
(Anubha Rawat Choudhary, J.) Pankaj