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Jharkhand High Court

Bihar State Mineral Development ... vs M.S Encon Builders (I) Pvt. Ltd on 6 January, 2023

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                             Arbitration Appeal No. 16 of 2011

                 Bihar State Mineral Development Corporation Limited (B.S.M.D.C.),
                 now Jharkhand State Mineral Development Corporation Limited
                 (J.S.M.D.C) and Another                  ...     ...     Appellants
                                          Versus
                 M.s Encon Builders (I) Pvt. Ltd.
                                                      ...      ...      Respondent
                                          ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

                 For the Appellants       : Mr. Anoop Kumar Mehta, Advocate
                 For the Respondent       : None
                                          ---

17/06.01.2023           Learned counsel for the appellants is present.

2. Nobody appears on behalf of the respondent.

3. The learned counsel for the appellants submits that he is no longer in the panel of the appellants, however, he will take instruction from the appellants. He submits that the matter may be posted on 27.01.2023.

4. Accordingly, post this case on 27.01.2023 under the heading "For Final Disposal".

(Anubha Rawat Choudhary, J.) Pankaj