Supreme Court - Daily Orders
Akbar Mallick vs Asgar Mallick on 5 August, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.19 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25819/2019
(Arising out of impugned final judgment and order dated 12-11-2018
in CO No. 2918/2018 passed by the High Court At Calcutta)
AKBAR MALLICK Petitioner(s)
VERSUS
ASGAR MALLICK & ORS. Respondent(s)
( IA No.112066/2019-CONDONATION OF DELAY IN FILING and IA
No.112068/2019-EXEMPTION FROM FILING O.T. )
Date : 05-08-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Ms. Tatini Basu, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application stands disposed of.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.08.05 17:00:03 IST Reason: