Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(3) in The Orissa Inland Steam Vessels Rules, 1935 (3)"Declared place of survey" means a place which is declared by notification under Clause (a) of Sub-section (1) of Section 4 of the Act to be an Officer, place of survey;
