Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(2)(d) in The Maharashtra Universities Act, 1994

(d)the Head of the university department or head of the concerned [school of multidisciplinary Institution, nominated by the Vice-Chancellor]; [These words were substituted for the word 'institution' by Maharashtra 55 of 2000, section 44(a).]