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[Cites 0, Cited by 0] [Section 422(2)] [Section 422] [Entire Act]

State of Punjab - Subsection

Section 422(2)(l) in The Punjab Municipal Act, 1999

(l)special requirements of occupancies for residential building, educational building, institutional building, assembly building, business building, mercantile building, industrial building, storage building and hazardous building, (including those for assembly, movement, parking, loading, unloading, public conveniences, water-supply and vendors' plazas);