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State of Tamilnadu - Section

Section 1 in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Rules, 1990

1. Short title and commencement.

(1)These rules may be called the Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Rules, 1990.
(2)They shall come into force on the 10th October 1990.