Section 18(5)(iii) in The U.P. Participatory Irrigation Management Act, 2009

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State of Uttar Pradesh - Subsection

Section 18(5)(iii) in The U.P. Participatory Irrigation Management Act, 2009

(iii)if it is found that the managing committee of a water users' association is unable to perform its functions, then the competent canal officer shall assist it and try to strengthen it to enable it to perform its functions. If the managing committee fails to perform even after such assistance the competent canal officer may initiate its dissolution and constitution of a new managing committee in such manner as may be prescribed.

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State of Uttar Pradesh - Subsection

Section 18(5)(iii) in The U.P. Participatory Irrigation Management Act, 2009