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State of Madhya Pradesh - Section

Section 10 in Right of children to Free and compulsory Education Rules, 2011

10. Extended period of admission.

(1)Extended period of admission shall be three month from the last date of admission of the academic year of a school.
(2)Where a child is admitted in a school after the extended period, he or she shall be eligible to complete studies with help of special training as determined by the head of the school.