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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(4)(B) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(B)The D.M.M.C. shall formulate such policy relating to mechanism for risk transfer including insurance for disaster preparedness as it deems necessary and implement the same or cause to be implemented.