Section 3(t) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010
(t)"manager" means the Manager of an Association of Apartment Owners appointed under the bye-laws;(tt)[ "Multiplex" means a movie theatre complex with multiple screens, shopping area, food court and ancillary services within a single building constructed on a land area ad-measuring 4000 sqm. or more.] [Inserted by Act No. 30 of 2016, dated 19.9.2016](u)"person" includes a firm and a joint family, and also includes a group housing Co-operative society;(v)"prescribed" means prescribed by rules made under this Act;
