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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(2)(ii) in The M.P. Factories Rules, 1962

(ii)The State Government may in writing exempt any existing factory from the provisions of sub-rule (1) if by virtue of the construction of the factory it is impossible to provide such a passage-way.]