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[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of Rajasthan - Subsection

Section 149(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)stripped forms in concreting work are removed or stockpiled promptly after stripping from all areas in which building workers are required to work or pass;