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State of Madhya Pradesh - Section

Section 21 in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972

21. Disposal of fine.

- All fines realised under this Act and all moneys received by the Council under this Act shall be applied for the purposes of this Act or the rules or the regulations made thereunder.