Bombay High Court
Jayantilal Vithaldas Pabari vs Devendra Jain And 4 Ors. And (1A) Mukesh ... on 30 October, 2018
Author: G.S. Kulkarni
Bench: Naresh H. Patil, G.S. Kulkarni
pvr 1/2 19-wp2648-15grp.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2648 OF 2015
Jayantilal Vithaldas Pabari. ...Petitioner
Vs.
The Sr.Inspector (LIC) P/North & Ors. ...Respondents
with
Notice of Motion (st) no.475 of2015
with
Notice of Motion (st) no.718 of 2015
and
Contempt Petition no.7 of 2016
in
Writ Petition No.2648 OF 2015
with
Chamber summons no.22 of 2017
with
Contempt Petition no.8 of 2016
in
Writ Petition No.2301 of 2000
with
Chamber Summons No.23 of 2017
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Mr. Mukesh J.Pabari, for the Petitioner.
Mr.N.V.Walawalkar, Senior Advocate with Ms.Sheetal Mane, for MCGM.
-----
CORAM : NARESH H. PATIL, C.J.
& G.S. KULKARNI, J.
DATE: 30th OCTOBER, 2018.
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1. Party in person seeks accommodation till 1st week of December,2018.
2, Stand over to 5th December,2018.
(G.S. KULKARNI,J.) (CHIEF JUSTICE) ::: Uploaded on - 01/11/2018 ::: Downloaded on - 02/11/2018 01:38:24 :::