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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(4)(c) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(c)access to any recorded conclusions or findings that the Authority drew based on material collected during any inspection or investigation under the Act used in taking the decision to issue the show cause notice.