Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Maharashtra - Subsection Section 373(1) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (1)The Executive Council shall provide one or more polling centres within the University area, and appoint an election officer or officers at such centres.
