Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Jammu-Kashmir - Subsection Section 33(a) in Jammu and Kashmir Government Business Rules, 2008 (a)cause to be furnished to the Governor such information relating to the administration of the affairs of the State and Proposals for legislation the Governor may call for; and
