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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in Compulsory Deposit Scheme Act, 1963

(1)The Central Government shall, by notification in the Official Gazette, frame one or more scheme or schemes to be called Compulsory Deposit Schemer or Scheme in relation to deposits under this Act.