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Union of India - Section

Section 30A in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000

30A. The National Bank may rediscount bills of exchange and promissory notes made, drawn, accepted or endorsed by any company or body corporate concerned with agriculture and rural development presented by a scheduled bank, a State co- operative bank, State land development bank, regional rural bank or any other institution or class of institutions approved by the Board.