Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Jammu-Kashmir - Subsection Section 23(1)(b) in Jammu and Kashmir Right to Information Act, 2009 (b)encourage public authorities to participate in the development and organization of programmes referred to in clause (a) and to undertake such programmes themselves;