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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(a) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(a)the constitution, powers and functions of the authorities of the University, as may be constituted from time to time;