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State of Assam - Section

Section 1 in Assam Employees' State Insurance (Medical Benefit) Rules, 1958

1. Short title, extent and commencement.

(1)These Rules shall be called the Assam Employees' State Insurance (Medical Benefit) Rules, 1958.
(2)They shall come into force in any area or areas on the date or dates from which Chapter V of the Employees' State Insurance Act comes into force.