Section 7A(1) in Kerala Land Assignment Rules, 1964
(1)Preference shall be given to the former Kumkidars [who had applied for assignment before the 6th December, 1968] in the matter of assignment of kumki lands upto a limit of two chains (40.234 meters) from the warg land but subject to the ceiling prescribed in the Kerala Land Reforms Act, 1963, (Act 1 of 1964).
