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State of Gujarat - Section

Section 1 in The Gujarat Drugs (Control) Act, 1959

1. Short title, extent and commencement. - (1) This Act may be called the Bombay Drugs (Control) Act, 1959.

(2)It extends to the whole of the [State of Gujarat.]
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.