Calcutta High Court (Appellete Side)
The Calcutta Universities Employees ... vs State Of West Bengal & Ors on 8 December, 2022
Author: Kausik Chanda
Bench: Kausik Chanda
D/L Item No. 145 08.12.2022
KOLE WPA 20252 of 2019 The Calcutta Universities Employees Association
-Vs.-
State of West Bengal & Ors. Mr. Sanjay Mukherjee, ... for the petitioner. Mr. Swarup Kr. Dutta, Sr. Adv, Mr. D. Das Gupta, ... for the State.
A copy of the affidavit in opposition has been made over to the learned Advocate for the petitioner by the State today.
The petitioner seeks time to file reply to the said opposition.
List the matter after ten days under the same heading. In the meantime the petitioner shall file his reply.
(Kausik Chanda, J.)