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[Cites 0, Cited by 0] [Section 167(4)] [Section 167] [Entire Act]

State of West Bengal - Subsection

Section 167(4)(vi) in West Bengal Municipal (Building) Rules, 2007

(vi)The height of cutting for any step of a stepped building shall not be more than 4 m and successive protection walls shall only be permitted when there is hard stable rock behind and below the toe of every such wall;