Karnataka High Court
Sri Siddaraju vs Sri Adaviyappa on 11 March, 2010
Author: Ravi Malimath
Bench: Ravi Malimath
T T 2lAzzmmm~m1aa:m:a*mw, ..,... W..." \JI"' mummy; men CQ1§RI or KARNATAKA men count or KARNATAKA HIGH COURT OF KARNATAKA H16!-I COURT or mxmmm nlun w ..;..
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'g *--.%RfP:'f'£'.;fZ€.fi'§}{AVAD£°sfiE% 'mama, Hfifiigi, R Taztm RE£SF'$2€DER'T gm' N am: MgP.§R"i'AR&3A FQR SKI MISS mag mmagm sg fififi WEI'? P3333133 ES FEED IEEEEER fikflfiigfi 226 ARE 22'? $? 'Ti-fl QGESETUKGR QB' mam %&7':"§§ T? Qfifidig E"QR fifi ..'§'"'I§?-'"'-' RECQKES FRQM 35$ F&E SF fififii. fififfi JEEQGE {g§RTEVR3 @313! W W -2- Me, AT DQm)AB£&LLAPI.IR IR 0,s.2m sssiéaéxjra, ARE PERUSE arm 3% sum ETC. f % % .
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the mam am fled by _ .. gm --
nzfiw fiafiw 2§gQ8.§;§?9: T1155 mm V wfi £133 Herfbie Higz. Cent: ef % " by rm gum dateé 2a,e3.19sA- = I??? set asfmta am éffifi' af 31¢ .---.. v--wvwra-u nu: z-in-wnunuanua-1cnI"'l:I.¢"'I. I! "vs. ugygfu an nru-u1IMu~\l\l-I. nlun LUUKI Ur l\AKNAi'Ai(.A HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH C{ the §%ti*£;f§';+:m* has filifi §§S,,§$.338;f 2<'31@3 §/if at ............ ruurrt u..fux_: or KARNATAKA area COURT or KARNA'l'AKA- men count or KARNATAKA HIGH COURT or KARNATAKA HIGH cc ..3...
berm the Civil Judgg (Jz'.Dn.}, Smfidabailapzzr for 3. émr-we uf i1:g'u.nc&n. 'I'1'1a trial impngma orzzie-a' hale}. that am sui.1:»ifi».1_?21'ft & ' w W W ta M hm dmmd pxmmt petifisn by :11: A
2. a for the trig}. Ccmrt mmxitmd madam The tna' mm[ rt '' m' mnciusiau that the sufm itse1§""§.§'13.it' Q; fiw cm '2"h:; mam"
auit $2 3? ..-~, ané Vaf €135 fights 3f the eitlm 3? the suit. vzhemfm, rim apmsahiw . gf mm wmzwsas. l3*&pph%;' ,
-4» 35¢ Hearfi 'aim Eeammd Caumak pefifilmxzar.
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' mm fie as-tzsficr {ha ....,....... rnun u.gum or KARNATAKA HM'-.=H COURT or KARNATAKA HIGH (SOUR? or KARNA"fAi(A men COURT or KARNATAKA HIGH cc *5."
11 6f cm difim-mt; the Empugma m~der. p:a;s§:;¢:§' mm is amxmzzs.
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