Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] UT Ladakh - Subsection Section 2(c) in Ladakh Autonomous Hill Development Councils Act, 1997 (c)"Constituency" means a Constituency notified under section 5 for the purpose of elections to the Council;
