Section 62 in Mizoram Police Act, 2011

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State of Mizoram - Section

Section 62 in Mizoram Police Act, 2011

62. Constitution of police districts, police sub-divisions and police stations.

- The State Government, in consultation with the Director General of Police, shall:-

(a)constitute appropriate number of Police Districts within each Commissioner-ate;

(b)divide such Police Districts into Police Sub-Divisions and specify the Police Stations comprised in each Sub-Divisions; and

(c)define the limits and extent of such Police Districts, Police Sub-Divisions and Police Stations;