Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Maharashtra - Subsection Section 38(3) in The Pandharpur Temples Act, 1973 (3)There shall be paid every year out of the Temples Fund to the State Govern¬ment such amount as the State Government may determine on account of pay, pension, leave and other allowances of the Executive Officer.
