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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(2)Where the issuing officer cancels or suspends under Section 13 of the Act a permit granted under this Chapter, he may, for reasons to be recorded in writing, order the forfeiture of the whole or part of the deposit made by the licensee.