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[Cites 0, Cited by 1] [Section 21(1)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1)(b) in The Insurance Act, 1938

(b)call upon the insurer to submit for its examination at the principal place of business of the insurer in India any book of account, register or other document or to supply any statement which it may specify in a notice served on the insurer for the purpose;