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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(2)(vii) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(vii)Compulsory retirement of a town panchayat servant in accordance with the provisions relating to his superannuation or retirement.